Citation : 2024 Latest Caselaw 17505 Mad
Judgement Date : 4 September, 2024
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 04.09.2024
CORAM:
THE HONOURABLE MRS. JUSTICE R. HEMALATHA
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and
C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
C.M.A.No.874 of 2024
C.Vasanthamani ...Appellant
.Vs.
1. The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001.
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ...Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8234
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
1/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
Causes Court, Chennai.
C.M.A.No.875 of 2024
B.Harinee (Minor) ... Appellant
(Represented by her mother and
next friend B.Selvamani)
.Vs.
1. The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001.
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ...Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8247
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
C.M.A.No.878 of 2024
B.Harish Prabakar (Minor) ... Appellant
(Represented by his mother and
next friend B.Selvamani)
2/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
.Vs.
1. The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001.
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ...Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8242
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
C.M.A.No.2091 of 2024
The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001. ... Appellant
.Vs.
1. B.Harish Prabhakar (Minor)
(Represented by his mother and
next friend B.Selvamani)
3/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ...Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8242
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
C.M.A.No.2171 of 2024
The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001. ... Appellant
.Vs.
1. C.Vasanthamani
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ... Respondents
4/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8234
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
C.M.A.No.2172 of 2024
The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001. ... Appellant
.Vs.
1. B.Harinee (Minor)
(Represented by her mother and
next friend B.Selvamani)
2. S.Saranya
3. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ... Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8247
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
5/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
C.M.A.No.2212 of 2024
The Managing Director,
Tamilnadu State Transport Corporation (CBE) Ltd.,
No.37, Mettupalayam Road,
Coimbatore at Erode - 638 001. ... Appellant
.Vs.
1. Senthamarai
2. Subramanian
3.S.Saranya
4. The United India Insurance Company Ltd.,
Motor Third Party Hub,
Regional Office, No.134, Greams Road,
Chennai - 600 006. ... Respondents
Prayer : Civil Miscellaneous Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 against the Award dated 24.08.2023 in M.C.O.P.8232
of 2018 on the file of the Motor Accidents Claims Tribunal, IV Small
Causes Court, Chennai.
In all C.M.As :
For Claimants : No appearance
For Tamil Nadu State Transport Corporation : No appearance
For Insurance Company : No appearance
6/10
https://www.mhc.tn.gov.in/judis
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024
and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
COMMON JUDGMENT
These appeals are listed today under the caption 'Adjourned
Admission'. When the matters are taken up for hearing, there is no
representation for all the appellants. Hence, all these Civil Miscellaneous
Appeals are dismissed for non prosecution. No costs. Consequently,
connected Civil Miscellaneous Petitions are closed.
04.09.2024
Index : Yes/No Speaking / Non-speaking order mtl
https://www.mhc.tn.gov.in/judis C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024 and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
To
1. The Motor Accidents Claims Tribunal, IV Small Causes Court, Chennai.
2. The Managing Director, Tamilnadu State Transport Corporation (CBE) Ltd., No.37, Mettupalayam Road, Coimbatore at Erode - 638 001.
3. The United India Insurance Company Ltd., Motor Third Party Hub, Regional Office, No.134, Greams Road, Chennai - 600 006.
4.The Section Officer, VR Section, Madras High Court, Chennai.
https://www.mhc.tn.gov.in/judis C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024 and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
R. HEMALATHA, J.
mtl
C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024 and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
https://www.mhc.tn.gov.in/judis C.M.A.Nos.874, 875, 878, 2091, 2171, 2172 and 2212 of 2024 and C.M.P.Nos.16006,16924, 16930 and 17124 of 2024
04.09.2024
https://www.mhc.tn.gov.in/judis
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