M. Ashraf Ali vs Jothi Niramathi
2024 Latest Caselaw 299 Mad

Madras High Court

M. Ashraf Ali vs Jothi Niramathi on 4 January, 2024

                                                                                    Crl.RC.No.1472 of 2019


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 04.01.2024

                                                            CORAM

                                  THE HONOURABLE MRS. JUSTICE R. KALAIMATHI

                                                 Crl.R.C.No.1472 of 2019


                       M. Ashraf Ali                                                       ...Petitioner

                                                             Vs.

                       Jothi Niramathi                                                  ... Respondent



                       PRAYER: Criminal Revision Petition filed under Section 397 of the
                       Criminal Procedure Code, to set aside the order dated,18.10.2019 made in
                       Criminal Appeal No. 98 of 2014 on the file of Court of the II Additional
                       District Judge, Vellore @ Ranipet, Vellore District confirming the judgment
                       of conviction, sentence and compensation passed by the District Munsif-
                       Cum-Judicial Magistrate, Arcot in S.T.C.No. 122 of 2008 dated 17.11.2014.


                                           For Petitioner    : Mr. T.P.Prabakaran
                                           For Respondent : Mr. S.Salai Geethan


                                                        ORDER

Mr. T.P.Prabakaran, Learned Counsel for the petitioner and Mr.

https://www.mhc.tn.gov.in/judis

S.Salai Geethan, Leaned counsel for the respondent are present.

2. Both represented that the matter has been settled before the

Mediation and Conciliation Center and agreement was also arrived at.

Recording the same, this Crl.R.C.No. 1472 of 2019 stands closed as settled

before Mediation Center.

04.01.2024

nsl Index:Yes/No Speaking Order : Yes/No Neutral Citation Case : Yes/No

To

1. II Additional District Judge, Vellore @ Ranipet, Vellore District.

2. District Munsif-Cum-Judicial Magistrate, Arcot.

https://www.mhc.tn.gov.in/judis

R. KALAIMATHI.J nsl

04.01.2024

https://www.mhc.tn.gov.in/judis