Naveed Ahmed vs L.Dhanacheya Reddy
2023 Latest Caselaw 12636 Mad

                                                                               Crl.O.P.Sr.No.62266 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 15.09.2023

                                                          CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                            Crl.O.P.Sr.No.62266 of 2022


                     Naveed Ahmed,
                     S/o.Late Mohammed Basha                                    ...Petitioner


                                                           Vs


                     L.Dhanacheya Reddy,
                     S/o.Late Loganathan Reddy                                  ... Respondent


                     PRAYER : Criminal Original Petition filed under Section 482 of the Code
                     of Criminal Procedure, 1973, praying to call for entire records in respect of
                     the case in respect of judgment in C.C.No.38/2012 on the file of Judicial
                     Magistrate, Gudiyatham dated 28.11.2022 and quash the same and remand
                     the same for proper disposal.

                                         For Petitioner     : Mr.D.Rajagopal

                                                          *****




                     1/2
https://www.mhc.tn.gov.in/judis
                                                                                      Crl.O.P.Sr.No.62266 of 2022

                                                                            N.ANAND VENKATESH, J

                                                                                                            gm

                                                              ORDER

This petition is listed under the caption "for maintainability".

The objection raised by the Registry is sustained. Accordingly, this

Criminal Original Petition is rejected at the SR stage itself.

15.09.2023 Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No gm

Crl.O.P.Sr.No.62266 of 2022

https://www.mhc.tn.gov.in/judis