M.Mathiazhagan vs The Principal ...
2023 Latest Caselaw 14442 Mad

Madras High Court

M.Mathiazhagan vs The Principal ... on 21 November, 2023

Author: R.Mahadevan

Bench: R.Mahadevan, Mohammed Shaffiq

                                                                                      W.A.No.893 of 2023

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED 21.11.2023

                                                            CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                                      W.A.No.893 of 2023

                     M.Mathiazhagan,
                     S/o.Late Muthusamy, No.3/29, North Street,
                     Maruvathur Village, Perambalur District.                         ..     Appellant

                                                      Vs.
                     1.The Principal Secretary-cum-Commissioner,
                     Backward Classes and Minorities Welfare Department,
                     Chepauk, Chennai – 600 005.

                     2.THE DIRECTOR,
                     Backward Classes and Minorities Welfare Department,
                     Chepauk, Chennai – 600 005.

                     3.THE DISTRICT WELFARE OFFICER,
                     Backward Classes and Minorities Department, Ariyalur.

                     4.M.MANIKANDAN,
                     S/o.Late Muthusamy, Maruvathur Village,
                     Kunnam Taluk, Perambalur District.                                .. Respondents
                                  Writ Appeal filed under Clause 15 of the Letters Patent, against the
                     order dated 17.08.2022 passed in W.A.No.1723 of 2015 on the file of this
                     Court.

                     1/3


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.893 of 2023

                                             For Appellant      : Mr.V.Ramanareddy

                                             For RR 1 to 3      : Mrs.S.Anitha
                                                                  Special Government Pleader


                                                          JUDGMENT

[Judgment of the court was delivered by R.MAHADEVAN, J.]

Based on the letter dated 20.11.2023 given to the Registry by the

learned counsel for the appellant, this appeal is listed today under the

caption "for withdrawal".

2. When the matter is called, the learned counsel appearing for the

appellant seeks permission of this court to withdraw this appeal and also

made an endorsement in the court bundle to that effect.

3. In view of the above, this writ appeal stands dismissed as

withdrawn. No costs.

                                                                      [R.M.D., J.]      [M.S.Q., J.]
                                                                               21.11.2023
                     Index: Yes / No

Speaking order/ Non-speaking order Neutral Citation: Yes / No nsd

https://www.mhc.tn.gov.in/judis

R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

21.11.2023

https://www.mhc.tn.gov.in/judis