Jayalakshmi vs Ramesh
2023 Latest Caselaw 8915 Mad

                                                                                 S.A.No.507 of 2023


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 24.07.2023

                                                         CORAM

                              THE HON'BLE MR. JUSTICE A.D.JAGADISH CHANDIRA

                                                S.A.No.507 of 2023
                                            and C.M.P.No.15539 of 2023

                  Palanisamy (Died)
                  1. Jayalakshmi
                  2. ParimaVarthini
                  3. Nirmaladevi                                           ... Appellants

                                                          Vs.
                  1. Ramesh
                  2. Soundararajan
                  3. Gopalan                                               ... Respondents
                  PRAYER: Second Appeal filed under Section 100 of C.P.C., pleased to set

                  aside the Judgement and Decree dated 21.10.2022 made in A.S.No.03 of

                  2021 on the file of the Sub Court, Mettur, confirming the Judgment and

                  Decree dated 23.12.2020 made in O.S.No.65 of 2018 on the file of the

                  District Munsif Court, Mettur.

                                         For Appellant      :    Mr.V.Anandhamoorthy



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                                                                                    S.A.No.507 of 2023


                                                      JUDGMENT

Learned counsel appearing for the appellants seeks permission of

this Court to withdraw this second appeal and he has also made an

endorsement to that effect.

2. In view the submission and the endorsement made by the

learned counsel for the appellant, this Second Appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

24.07.2023

ham

Index : Yes / No Speaking / Non-speaking Neutral Citation : Yes / No

To The Section Officer, VR Section, High Court of Madras.

https://www.mhc.tn.gov.in/judis

S.A.No.507 of 2023

A.D.JAGADISH CHANDIRA.,J.

ham

S.A.No.507 of 2023 and C.M.P.No.15539 of 2023

24.07.2023

https://www.mhc.tn.gov.in/judis