R.Kathiresan vs K.Ganesan
2023 Latest Caselaw 4999 Mad

                                                                             S.A.Nos.261 of 2023
                                                                          and S.A.No.230 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 28.04.2023

                                        CORAM : JUSTICE N.SESHASAYEE

                                               S.A.Nos.261 of 2023
                                              and S.A.No.230 of 2021
                                            and C.M.P.No.6057 of 2023

                  1.R.Kathiresan
                  2.R.Suppathal
                  3.K.Rukmani                           ... Appellants in S.A.No.261 of 2023

                  K.Ganesan                             ... Appellant in S.A.No.230 of 2021

                                                       Vs.

                  1.K.Ganesan
                  2.G.Uthandaraman
                  3.Kavitha                             ... Respondents in S.A.No.261 of 2023

                  1.R.Kathiresan
                  2.R.Suppathal
                  3.K.Rajeswari
                  4.K.Rukmani                           ... Respondents in S.A.No.230 of 2021

                  Prayer in S.A.No.261 of 2023: Second Appeal filed under Section 100 of the
                  Civil Procedure Code, seeking to set aside the judgement and decree dated
                  07.01.2020 passed in A.S.No.15 of 2018 on the file of Principal Subordinate
                  Judge, Tiruppur in confirming the decree and judgement dated 25.10.2017
                  passed in O.S.No.141 of 2017 on the file of the District Munsif of Tiruppur.

                  1/4



https://www.mhc.tn.gov.in/judis
                                                                             S.A.Nos.261 of 2023
                                                                          and S.A.No.230 of 2021



                  Prayer in S.A.No.230 of 2021: Second Appeal filed under Section 100 of the
                  Civil Procedure Code, seeking to set aside the judgement and decree dated
                  07.01.2020 passed in A.S.No.17 of 2018 on the file of Principal Subordinate
                  Judge, Tiruppur in reserving the decree and judgement dated 25.10.2017
                  passed in O.S.No.293 of 2007 on the file of the District Munsif of Tiruppur.

                  In S.A.No.261 of 2023

                                  For Appellants        : Mr.M.Arun

                                  For Respondents       : Mr.E.K.Kumaresan


                  In S.A.No.230 of 2021

                                  For Appellants        : Mr.E.K.Kumaresan

                                  For Respondents       : Mr.M.Arun



                                             COMMON JUDGMENT


                  Both the appeals have been compromised and necessary joint compromise

                  memo too has been filed. All the parties logged in through video

                  conferencing and they have been identified by their respective counsel.




                  2/4



https://www.mhc.tn.gov.in/judis
                                                                         S.A.Nos.261 of 2023
                                                                      and S.A.No.230 of 2021




                  2.The said compromise has been recorded and the compromise memo dated

                  15.04.2023 is taken on file.



                  3.The second appeals stand disposed of in terms of the compromise, and a

                  decree be passed in terms of the compromise. No Costs. Consequently, the

                  connected miscellaneous petition is closed.


                                                                                28.04.2023

                  Anu

                  Index : yes / no
                  Internet : yes / no
                  Speaking / Non Speaking order




                  To.
                  1.The Principal Subordinate Judge, Tiruppur
                  2.The District Munsif, Tiruppur




                  3/4



https://www.mhc.tn.gov.in/judis
                                           S.A.Nos.261 of 2023
                                        and S.A.No.230 of 2021

                                        N.SESHASAYEE, J.

Anu

S.A.No.261 of 2023 and S.A.No.230 of 2021 and C.M.P.No.6057 of 2023

28.04.2023

https://www.mhc.tn.gov.in/judis