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Anil vs Smt. Maya Devi
2025 Latest Caselaw 9218 MP

Citation : 2025 Latest Caselaw 9218 MP
Judgement Date : 13 September, 2025

Madhya Pradesh High Court

Anil vs Smt. Maya Devi on 13 September, 2025

Author: Anand Pathak
Bench: Anand Pathak
         NEUTRAL CITATION NO. 2025:MPHC-JBP:44609




                                                                     1                           SA-2933-2024
                                   IN    THE       HIGH COURT OF MADHYA PRADESH
                                                         AT JABALPUR
                                                      BEFORE LOK ADALAT
                                          HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI
                                                               &
                                               SHRI IMTIAZ HUSAIN, SR. ADVOCATE
                                                     ON THE 13 th OF SEPTEMBER, 2025
                                                     SECOND APPEAL No. 2933 of 2024
                                                                    ANIL
                                                                    Versus
                                                               SMT. MAYA DEVI
                           Appearance:
                                Shri Ashish Kumar Sharma - Advocate for appellant.

                                                                      ORDER

This second appeal has been filed against judgment and decree dated 09.08.2024 passed by the District Judge, Burhanpur in Regular Civil Appeal No.39/2023 and Regular Civil Appeal No.48/2024.

Learned counsel for appellant filed IA No.19546/2025, an application for withdrawal of the appeal.

For the reasons mentioned in the application, IA No.19546 of 2025 is allowed and accordingly, the appeal is dismissed as withdrawn.

Considering the request made by learned counsel for appellant, the Court fee

be refunded to him.

(AJAY KUMAR NIRANKARI) (IMTIAZ HUSAIN) MEMBER MEMBER SN

 
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