Rais Khan vs Moinder Singh
2025 Latest Caselaw 9212 MP

Madhya Pradesh High Court

Rais Khan vs Moinder Singh on 13 September, 2025

         NEUTRAL CITATION NO. 2025:MPHC-IND:26519




                                                              1                            CRR-2906-2022
                             IN     THE      HIGH COURT OF MADHYA PRADESH
                                                    AT INDORE
                                                 BEFORE LOK ADALAT
                                         HON'BLE SHRI JUSTICE GAJENDRA SINGH
                                                           &
                                                   SHRI PEYUSH JAIN
                                               ON THE 13th OF SEPTEMBER, 2025
                                             CRIMINAL REVISION No. 2906 of 2022
                                                          RAIS KHAN
                                                            Versus
                                                        MOINDER SINGH
                          Appearance:
                                  Ms. Poorva Mahajan - Advocate for the petitioner.
                                  Mr. Prashant Sharma, Advocate for the respondent [R-1].

                                                                  ORDER

The parties have been duly verified by their counsels. The compromise filed through I.A.No.13398/2025, an application under Section 147 of the N.I. Act, 1881 is allowed. The conviction and sentence recorded vide judgment dated 09/7/2022 in Criminal Appeal No.33/2021 by the Second Additional Session Judge, Dewas arising out of

the judgment dated 27/2/2021 in SCNIA Case No.421/2018 passed by the JMFC, Dewas under Section 138 of the N.I. Act, 1881 is set aside and the revision petitioner is acquitted.

Bail bonds of the revision petitioner is cancelled and sureties are discharged.

Considering the final status of the petitioner, the compounding fees is waived of.

NEUTRAL CITATION NO. 2025:MPHC-IND:26519

2 CRR-2906-2022 The amount deposited before the Court be released in favour of complainant Mohindar Singh S/o Late Shri Sangat Singh, R/o 39 Patwardhan Marg, A.B. Road, Dewas.

With the aforesaid, present revision petition is disposed of.

                               (GAJENDRA SINGH)                                  (PEYUSH JAIN)
                                   MEMBER                                           MEMBER
                          VS