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Laxman vs Panna Ji
2025 Latest Caselaw 1699 MP

Citation : 2025 Latest Caselaw 1699 MP
Judgement Date : 17 July, 2025

Madhya Pradesh High Court

Laxman vs Panna Ji on 17 July, 2025

                                                            1                               SA-508-2025
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT INDORE
                                                      SA No. 508 of 2025
                                             (LAXMAN AND OTHERS Vs PANNA JI AND OTHERS )



                          Dated : 17-07-2025
                                Appellants by Shri Pankaj Kumar Sohani - Advocate.
                                Respondent No.3 - State of Madhya Pradesh by Shri Bhuwan Gautam

- Government Advocate appearing on behalf of the Advocate General.

Let the record of the trial Court as well as first appellate Court be requisitioned; and properly scanned in the heads of plaint, written statement,

issues, plaintiff's evidence, defendant's evidence and their documents as well as judgment separately.

(BINOD KUMAR DWIVEDI) JUDGE

rcp

 
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