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Dr. Virag Bhatia vs Medical Education Department
2023 Latest Caselaw 9919 MP

Citation : 2023 Latest Caselaw 9919 MP
Judgement Date : 30 June, 2023

Madhya Pradesh High Court
Dr. Virag Bhatia vs Medical Education Department on 30 June, 2023
Author: Pranay Verma
                                                         1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                    AT INDORE
                                                    WP No. 6134 of 2019
                   (DR. VIRAG BHATIA Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS)

   Dated : 30-06-2023
            Shri Amit Agrawal, Senior Advocate alongwith Shri Arjun Agrawal -

   Advocate for the petitioner.
            Shri Umesh Gajankush - Advocate General for the respondent/State.

Shri Ashish Choubey - Advocate for respondent No.4.

Though, the petition was heard by me finally but due to my indisposition,

the judgment could not be delivered till now.

The petition is hence released and is directed to be listed in the first week of July, 2023. The same be not treated as part heard.

(PRANAY VERMA) JUDGE

Shilpa

SHILPA Digitally signed by SHILPA NAGDEVE DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE,

NAGDE 2.5.4.20=fd973f2ef54df7071221dc841d 4bbb76beefc23ce5c8a125dae95a25c4 a59bcf, postalCode=452001, st=Madhya Pradesh, serialNumber=D904E85CB921B220E17

VE 23DB4AE1916C8225335A1E2250FBCB EB3EE61755757C1, cn=SHILPA NAGDEVE Date: 2023.06.30 16:51:46 +05'30'

 
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