P.C. Patidar vs Panchayat And Rural Development ...
2023 Latest Caselaw 9918 MP

Citation : 2023 Latest Caselaw 9918 MP
Judgement Date : 30 June, 2023

Madhya Pradesh High Court

P.C. Patidar vs Panchayat And Rural Development ... on 30 June, 2023

Author: Pranay Verma

                                                            1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                    AT INDORE
                                                       WP No. 27738 of 2018
            (P.C. PATIDAR Vs PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS)

   Dated : 30-06-2023
            Shri Ram Lal Patidar - Advocate for the petitioner.

            Shri         Valmik                  Sakargayen     -   Government   Advocate   for   the
   respondent/State.

Though the petition was heard by me finally but due to my indisposition, the judgment could not be delivered till now.

The petition is hence released and is directed to be listed for final hearing in the first week of July, 2023. The same be not treated as part heard.

(PRANAY VERMA) JUDGE

Shilpa

Digitally signed by SHILPA NAGDEVE

SHILPA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, 2.5.4.20=fd973f2ef54df7071221dc841d4bb b76beefc23ce5c8a125dae95a25c4a59bcf,

NAGDEVE postalCode=452001, st=Madhya Pradesh, serialNumber=D904E85CB921B220E1723D B4AE1916C8225335A1E2250FBCBEB3EE61 755757C1, cn=SHILPA NAGDEVE Date: 2023.06.30 17:10:11 +05'30'