Malkhan Singh vs Suresh Singh
2023 Latest Caselaw 9646 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                      MCRC No. 14512 of 2023
                                                (MALKHAN SINGH Vs SURESH SINGH AND OTHERS)

                           Dated : 26-06-2023
                                   Shri Amit Lahoti - Advocate for the petitioner.

                                   This petition is maintainable in view of the judgment passed in the case of
                           Krishnan & Anr. Vs. Krishnaveni & Anr., 1997 (4) SCC 241.
                                   Issue notice to the respondents on payment of process fee by RAD as

well as ordinary mode within a period of seven working days.

Notice be made returnable within four weeks.

In the meantime, disposed of record of SDO, Tehsil Joura, District Morena in Criminal Case No.10/2022 be requisitioned.

(ROOPESH CHANDRA VARSHNEY) JUDGE

Adnan

Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 27-06-2023 05:25:48 PM