Naresh Kumar Uikey vs The State Of Madhya Pradesh
2023 Latest Caselaw 9437 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2823 of 2023 (NARESH KUMAR UIKEY Vs THE STATE OF MADHYA PRADESH)

CRA/03482/2023 Dated : 22-06-2023 Parties through their counsel.

Appellant has filed two appeals against the same impugned judgment. Shri Vivek Agrawal, Advocate submits that CRA No.3482/2032 is filed through Legal Aid Committee after obtaining Vakalatnama of appellant, whereas other connected appeal is filed on the basis of memo appearance.

Learned Government Counsel is directed to obtain instructions from appellant regarding his choice, which appeal he wants to prosecute.

List after ten day.

                               (SUJOY PAUL)                                    (ACHAL KUMAR PALIWAL)
                                  JUDGE                                                JUDGE

                          sh




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Signed by: S HUSHMAT
HUSSAIN
Signing time: 6/26/2023
2:04:53 PM