Arjun Thakur vs The State Of Madhya Pradesh
2023 Latest Caselaw 9257 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1377 of 2023 (ARJUN THAKUR AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 20-06-2023 Shri Jayant Neekhra - Advocate for the appellants.

Shri A.N. Gupta - Government Advocate for the State.

Learned counsel for the appellants prays for and is granted seven days' time to file the judgment of the cross case.

List after a week.

                               (SUJOY PAUL)                                   (ACHAL KUMAR PALIWAL)
                                  JUDGE                                               JUDGE

                          HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 6/22/2023 12:28:22 PM