Al Farooque Unani Tibbiya College ... vs Union Of India
2023 Latest Caselaw 9157 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WP No. 11666 of 2022
                          (AL FAROOQUE UNANI TIBBIYA COLLEGE (RUN BY AL FAROOQUE EDUCATINO SOCIETY THROUGH
                                          ITS MEMBER SARFARAZ Vs UNION OF INDIA AND OTHERS)

                         Dated : 19-06-2023
                                  Shri Ajay Kumar Assudani, counsel for the Petitioner.

                                  Shri Himanshu Joshi, counsel for the respondent No.1/Union of India.

Smt. Swati Ukhale, counsel for the Respondent [R-2].

Counsel for the respondents informed that identical issue has already been heard and reserved for orders before the Principal Seat at Jabalpur, so

awaiting the judgment the matter may be adjourned.

At the request, list the matter after two weeks.

                            (S. A. DHARMADHIKARI)                                            (HIRDESH)
                                     JUDGE                                                     JUDGE

                         Arun/-




Signature Not Verified
Signed by: ARUN NAIR
Signing time: 20-06-
2023 10:21:15