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Shiv Nandan Sharma vs State Of M.P.
2023 Latest Caselaw 8637 MP

Citation : 2023 Latest Caselaw 8637 MP
Judgement Date : 13 June, 2023

Madhya Pradesh High Court
Shiv Nandan Sharma vs State Of M.P. on 13 June, 2023
Author: Rohit Arya
                                          1
                        IN THE HIGH COURT OF MADHYA PRADESH
                                     AT GWALIOR
                                   CRA No. 185 of 2001
                              (SHIV NANDAN SHARMA Vs STATE OF M.P.)

Dated : 13-06-2023
            Shri Atul Gupta and Shri Vinay Kumar - Advocate for the appellant.

            Shri Rajesh       Shukla   - Additional Advocate          General for   the
respondent/State.

Arguments heard. Reserved for judgment.



     (ROHIT ARYA)                                         (SANJEEV S KALGAONKAR)
        JUDGE                                                     JUDGE

ar
     ABDUR RAHMAN
     2023.06.14

16:57:47 +05'30'

 
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