Smt. Asha Rathore vs Mohan Singh Rathore
2023 Latest Caselaw 10320 MP

Citation : 2023 Latest Caselaw 10320 MP
Judgement Date : 6 July, 2023

Madhya Pradesh High Court

Smt. Asha Rathore vs Mohan Singh Rathore on 6 July, 2023

Author: Sheel Nagu

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       FA No. 1712 of 2022
                                              (SMT. ASHA RATHORE Vs MOHAN SINGH RATHORE)

                         Dated : 06-07-2023
                                  Shri Dinesh Upadhyay - Advocate for the appellant.

                                  Issue notice to the respondent on payment of P.F. within seven working

days, failing which this appeal shall stand dismissed without further reference to the Court.

Record of Court below be requisitioned.

Meanwhile, effect and operation of impugned judgment dated 19.10.2022 passed in RCS HM/90A/2018 shall remain stayed till the next date of hearing.



                            (SHEEL NAGU)                                 (AVANINDRA KUMAR SINGH)
                               JUDGE                                              JUDGE

                         mohsin




Signature Not Verified
Signed by: MOHAMMED
MOHSIN QURESHI
Signing time: 7/7/2023
11:09:55 AM

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