Bhuala Ram vs Loknath
2023 Latest Caselaw 1585 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         SA No. 374 of 2014
                                            (BHUALA RAM AND OTHERS Vs LOKNATH AND OTHERS)

                           Dated : 27-01-2023
                                 Shri Arunoday Singh - Advocate for the appellants.

                                 Shri Naveen Dubey - Advocate for respondents No.1 and 2.

It is submitted by Shri Singh that appellant No.1 Bhuala Ram has also expired, therefore, he may be granted some time to bring necessary applications.

Time granted.

List after two weeks.

The counsel for the appellants is also directed to supply a copy of memo of appeal alongwith a copy of judgment to the counsel for respondents No.1 &

(G.S. AHLUWALIA) JUDGE

vc

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 28-01-2023 17:29:32