Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ojas Agrawal (Minor) vs Ashok Kumar Agrawal (Dead) ...
2023 Latest Caselaw 1036 MP

Citation : 2023 Latest Caselaw 1036 MP
Judgement Date : 17 January, 2023

Madhya Pradesh High Court
Ojas Agrawal (Minor) vs Ashok Kumar Agrawal (Dead) ... on 17 January, 2023
Author: Maninder S. Bhatti
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                         WP No. 921 of 2017
                           (OJAS AGRAWAL (MINOR) Vs ASHOK KUMAR AGRAWAL (DEAD) THROUGH LEGAL REPRESENTATIVE
                                                      SMT. LATA AGRAWAL AND OTHERS)

                          Dated : 17-01-2023
                                Shri Girish Shrivastava - Advocate for the petitioner.

                                Shri Anand Nayak - Advocate for the respondents.

Learned counsel for the respondents prays for time to bring on record a copy of judgment dated 30.12.2022 passed in RCSA-40012/2016 which according to him has bearing on the present case as well.

List in the next week.

IR to continue till the next date of hearing.

(MANINDER S. BHATTI) JUDGE

mn

Signature Not Verified Signed by: MANOJ NAIR Signing time: 1/18/2023 2:45:05 PM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter