Shailendra Parouha vs The State Of Madhya Pradesh
2023 Latest Caselaw 22309 MP

Madhya Pradesh High Court

Shailendra Parouha vs The State Of Madhya Pradesh on 22 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1223 of 2023
                                    (SHAILENDRA PAROUHA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Dated : 22-12-2023
                                 Parties through their counsel.

                                 Shri Siddharth Datt, learned counsel for the appellants prays for time to
                         argue the matter armed with relevant judgments.
                                 Other side has no objection.
                                 List in the next month.


                            (SUJOY PAUL)                                     (BINOD KUMAR DWIVEDI)
                               JUDGE                                                 JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
12/22/2023

4:46:20 PM