Anil Jirati vs Tarun Vyas
2023 Latest Caselaw 21595 MP

Madhya Pradesh High Court

Anil Jirati vs Tarun Vyas on 15 December, 2023

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 13181 of 2023 (ANIL JIRATI Vs TARUN VYAS)

Dated : 15-12-2023 Shri Prateek Maheshwari, learned counsel for the appellant.

Learned counsel for the appellant submits that he has already cured the defect(s) and filed certified copy of impugned judgment.

Office is directed to verify the same and also verify the factum of limitation.

List after two weeks'.

(PRAKASH CHANDRA GUPTA) JUDGE

Pramod