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Kailash vs Bagasingh @ Baksingh
2023 Latest Caselaw 20408 MP

Citation : 2023 Latest Caselaw 20408 MP
Judgement Date : 4 December, 2023

Madhya Pradesh High Court

Kailash vs Bagasingh @ Baksingh on 4 December, 2023

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                        HON'BLE SHRI JUSTICE VIVEK JAIN
                                          ON THE 4 th OF DECEMBER, 2023
                                           MISC. PETITION No. 3562 of 2022

                          BETWEEN:-
                          1.    KAILASH S/O RAJU @ RAJARAM, AGED ABOUT 30
                                Y E A R S , OCCUPATION: AGRICULTURIST R/O
                                VILLAGE       KALYAKHEDI   TAHSIL   PUNASA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                          2.    BHAIYALAL S/O RAJU @ RAJARAM, AGED ABOUT
                                28 YEARS, OCCUPATION: AGRICULTURIST R/O
                                VILLAGE    KALYAKHEDI    TAHSIL   PUNASA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                          3.    NANDRAM S/O RAJU @ RAJARAM, AGED ABOUT
                                26 YEARS, OCCUPATION: AGRICULTURIST R/O
                                VILLAGE    KALYAKHEDI   TAHSIL  PUNASA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                          4.    MAHESH S/O RAJU @ RAJARAM, AGED ABOUT 24
                                Y E A R S , OCCUPATION: AGRICULTURIST R/O
                                VILLAGE       KALYAKHEDI   TAHSIL   PUNASA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                                                                             .....PETITIONER
                          (BY SHRI SANJAY SARWATE- ADVOCATE)

                          AND
                          1.    BAGASINGH @ BAKSINGH S/O MOTESINGH,
                                AGED ABOUT 60 YEARS, VILLAGE RAMANA
                                TAHSIL BADWAH DISTRICT KHARGON (MADHYA
                                PRADESH)

                          2.    SMT. JASAUDBAI W/O MURAR D/O DEVAJI, AGED
                                ABOUT 78 YEARS, R/O VILLAGE KALYAKHEDI
                                TAHSIL PUNASA DISTRICT KHANDWA (MADHYA
                                PRADESH)

                          3.    RAJENDRA SINGH S/O KADWAJI, AGED ABOUT 42
                                YE A R S , R/O VILLAGE BADNAGAR, TAHSIL
                                PUNASA       DISTRICT KHANDWA    (MADHYA
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 12/7/2023
5:46:00 PM
                                                           2
                                PRADESH)

                          4.    JITENDRA SINGH S/O RAJARAM, AGED ABOUT 42
                                Y E A R S , R/O PIPALKOTA, TAHSIL PUNASA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                          5.    THE STATE OF MADHYA PRADESH, THROUGH
                                THE   COLLECTOR,   KHANDWA PURVNIMAD
                                KHANDWA DISTRICT KHANDWA M.P. (MADHYA
                                PRADESH)

                                                                                  .....RESPONDENTS
                          (NONE)

                                This petition coming on for admission this day, th e court passed the
                          following:
                                                           ORDER

By this petition, the orders passed by the Court below under Order 39 R ule 1 and 2 of CPC are challenged. However, learned counsel for the petitioner informs that the trial is complete and judgment is to pronounced shortly.

In view of above, this petition is dismissed having rendered infructuous.

(VIVEK JAIN) JUDGE PG

 
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