Padmabhushan Rawat vs Additional Chief Secretary ...
2023 Latest Caselaw 14216 MP

                                                         1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 29 th OF AUGUST, 2023
                                            WRIT PETITION No. 21896 of 2023

                           BETWEEN:-
                           PADMABHUSHAN RAWAT S/O SHRI UMASHANKAR
                           RAWAT, AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED ASSISTANT GRADE II R/O GAYADUTT WARD
                           SIDDHESHWARI COLONY DISTRICT NARSINGHPUR
                           (MADHYA PRADESH)

                                                                                .....PETITIONER
                           (BY SHRI ANSHUL TIWARI - ADVOCATE)

                           AND
                           1.    ADDITIONAL CHIEF SECRETARY DEPARTMENT
                                 OF FOREST BHOPAL, SATPURA BHAWAN ARERA
                                 HILLS BHOPAL (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH PRINCIPAL
                                 SECRETARY FINANCE DEPARTMENT DISTRICT
                                 BHOPAL (MADHYA PRADESH)

                           3.    PRINCIPAL      SECRETARY      GENERAL
                                 ADMINISTRATION     DEPARTMENT VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           4.    PRINCIPAL SECRETARY FOREST DEPARTMENT,
                                 VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                           5.    PRINCIPAL CHIEF CONSERVATOR OF FOREST,
                                 SATPURA    BHAWAN,   BHOPAL   (MADHYA
                                 PRADESH)

                           6.    DIVISIONAL      FOREST    OFFICER     FOREST
                                 D E P A R T M E N T NARSINGPUR      (MADHYA
                                 PRADESH)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM
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                           7.       DISTRICT PENSION OFFICER DIRECTORATE OF
                                    PENSION NARSINGHPUR (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM