Teji Lal Vishwakarma vs The State Of Madhya Pradesh
2023 Latest Caselaw 14195 MP

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                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 29 th OF AUGUST, 2023
                                             WRIT PETITION No. 21865 of 2023

                           BETWEEN:-
                           TEJI LAL VISHWAKARMA, S/O LATE SHRI MAVA LAL
                           VISHWAKARMA,    AGED    ABOUT    63   YEARS,
                           OCCUPATION: PENSIONER (RETIRED FORESTER) R/O
                           WARD NO.1, SHARDA NAGAR, RICHHAI DISTRICT
                           JABALPUR (MADHYA PRADESH)

                                                                                   .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY FOREST DEPARTMENT
                                 MINISTRY    VALLABH   BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    PRINCIPAL CHIEF CONSERVATOR OF FOREST
                                 SATPUDA    BHAWAN,   BHOPAL  (MADHYA
                                 PRADESH)

                           4.    DISTRICT       TREASURY     OFFICER   (PENSION)
                                 J A B A L P U R DISTRICT   JABALPUR    (MADHYA
                                 PRADESH)

                           5.    DISTRICT PENSION OFFICER MANDLA DISTRICT
                                 MANDLA (MADHYA PRADESH)

                           6.    DIVISIONAL WESTERN FOREST OFFICER FOREST
Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 01-09-2023
10:32:42
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                                  DEPARTMENT MANDLA (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           psm




Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 01-09-2023
10:32:42