Satish Sharma vs The State Of Madhya Pradesh
2023 Latest Caselaw 14161 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          WP No. 10348 of 2023
                                         (SATISH SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 28-08-2023
                                  Shri Manoj Kumar Rajak - Advocate for the petitioner.

                                  Shri Satyam Agrawal - Advocate for respondents.

As prayed for further time is granted to the petitioner to find out as to whether present issue is covered by judgment dated 09.05.2023 in W.P.No.10303 of 2023 or not.

It is made clear that no further adjournment shall be granted. As a last indulgence, two weeks time is granted, failing which the matter shall be heard and decided.

List after two weeks.

                               (SHEEL NAGU)                                (AMAR NATH (KESHARWANI))
                                   JUDGE                                            JUDGE

                          sm




Signature Not Verified
Signed by: SARSWATI
MEHRA
Signing time: 29-Aug-23
4:46:27 PM