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Abdul Hafeez Shekh (Dead) Through ... vs The State Of M.P.
2023 Latest Caselaw 13844 MP

Citation : 2023 Latest Caselaw 13844 MP
Judgement Date : 23 August, 2023

Madhya Pradesh High Court
Abdul Hafeez Shekh (Dead) Through ... vs The State Of M.P. on 23 August, 2023
Author: Anuradha Shukla
                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 2271 of 1998
                           (ABDUL HAFEEZ SHEKH (DEAD) THROUGH LRS. SMT. RASEEDA BEE SHEIKH Vs THE STATE OF M.P.
                                                             AND OTHERS)

                          Dated : 23-08-2023
                                 Shri Ashish Tiwari - Advocate for the appellant.

                                 Ms. Vinita Sharma - Panel lawyer for the respondent-State.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 8/25/2023 10:35:01 AM

 
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