Hemraj Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 12540 MP

Citation : 2023 Latest Caselaw 12540 MP
Judgement Date : 3 August, 2023

Madhya Pradesh High Court

Hemraj Singh vs The State Of Madhya Pradesh on 3 August, 2023

Author: Sujoy Paul

                                                1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT JABALPUR
                                         CRA No. 3087 of 2013
                                (HEMRAJ SINGH Vs THE STATE OF MADHYA PRADESH)

      Dated : 03-08-2023
                Shri Anil Sakle - Advocate for the appellant.

                Shri Yogesh Dhande - Government Advocate for the respondent/State.

The parties concluded their arguments. Reserved for judgment.



          (SUJOY PAUL)                                          (ACHAL KUMAR PALIWAL)
             JUDGE                                                      JUDGE

       L.R.

Digitally signed by LALIT SINGH RANA Date: 2023.08.04 16:55:23 +05'30'

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