Sourabh Jain vs Union Of India
2023 Latest Caselaw 12259 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR AA No. 215 of 2023 (SOURABH JAIN Vs UNION OF INDIA AND OTHERS)

Dated : 01-08-2023 Shri Amrit Kaur Ruprah - Advocate for the appellant.

After arguing for some time, learned counsel for the appellant prays for time to argue the matter armed with relevant statute and judgments.

Prayer is allowed.

List the case after a week.

                             (SUJOY PAUL)                                       (ACHAL KUMAR PALIWAL)
                                JUDGE                                                   JUDGE

                          sarathe

Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 8/2/2023 1:02:07 PM