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Ram Chandra vs The State Of M.P.
2023 Latest Caselaw 5882 MP

Citation : 2023 Latest Caselaw 5882 MP
Judgement Date : 11 April, 2023

Madhya Pradesh High Court
Ram Chandra vs The State Of M.P. on 11 April, 2023
Author: Rajendra Kumar (Verma)
                                                                              1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                     CRA No. 1700 of 1997
                                                                   (RAM CHANDRA Vs THE STATE OF M.P.)

                                     Dated : 11-04-2023
                                               Shri R.S. Mehandiratta - Amicus Curiae for the appellant.

                                               Shri C.M. Tiwari - Government Advocate for the respondent/State.

Judgment passed separately. Signed and dated.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.04.13 10:33:09 IST

 
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