Union Of India vs Saheb Swan
2023 Latest Caselaw 5794 MP

                                                       1
                 IN        THE        HIGH COURT OF MADHYA PRADESH
                                            AT INDORE
                                                 BEFORE
                                   HON'BLE SHRI JUSTICE PRANAY VERMA
                                           ON THE 10 th OF APRIL, 2023
                                     CRIMINAL REVISION No. 546 of 2021

               BETWEEN:-
               UNION OF INDIA NARCOTICS CONTROL BUREAU
               ZPNAL UNIT INDORE DIVISION MOTI BUNGLOW M.G.
               ROAD (MADHYA PRADESH)

                                                                                      .....PETITIONER
               (BY SHRI MANOJ KUMAR SONI, ADVOCATE)

               AND
               1.         SAHEB SWAN S/O BIMBDHARA SWAN, AGED
                          ABOUT 34 YEARS, VILL- MAKRAPALLI , KULANGI,
                          P.S. GANGAPUR TEH. SURADA (ORISSA)

               2.         PARVEZ S/O NANHE KHAN, AGED ABOUT 40
                          Y E A R S , VILLAGE BALSAMUND (MADHYA
                          PRADESH)

               3.         FAREED S/O JABBAR KHAN, AGED ABOUT 30
                          YEARS, VILLAGE BALSAMUND DIST. KHARGONE
                          (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
               (BY SHRI V. SHARMA, ADVOCATE)

                          This revision coming on for admission this day, th e court passed the
               following:
                                                        ORDER

Heard.

It is informed that during pendency of this petition the trial has itself been

Signature Notconcluded Verified by judgment dated 14.2.2023. Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 4/10/2023 The instant petition arising out of an interlocutory order passed by the 6:35:09 PM

trial court has hence been rendered infructuous and is accordingly disposed off as such.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 4/10/2023 6:35:09 PM