Krishna Gopal Khandelwal vs Poonamchand Paharia
2023 Latest Caselaw 5762 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                           SA No. 510 of 2000
                                     (KRISHNA GOPAL KHANDELWAL Vs POONAMCHAND PAHARIA AND OTHERS)

                           Dated : 10-04-2023
                                 Shri Sanjay Agrawal - Senior Advocate assisted by Ms. Neerja Agrawal

                           - Advocate for the appellant.
                                 Shri Naval Gupta - Advocate for the respondents.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

AT

Signature Not Verified Signed by: APARNA TIWARI Signing time: 4/11/2023 4:09:29 PM