Citation : 2022 Latest Caselaw 4350 MP
Judgement Date : 28 March, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2064 of 2021 (ADITYA PRATAP SINGH @ ADDU SINGH Vs THE STATE OF MADHYA PRADESH)
Dated : 28-03-2022 Parties through their counsel.
Learned counsel for the appellant prays for time to argue the matter armed with relevant statue and judgments.
Other side has no objection. List the matter in the next month.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
ashish
Digitally signed by ASHISH KUMAR LILHARE Date: 2022.03.29 10:49:34 +05'30'
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