The State Of Madhya Pradesh vs Jaisingh
2022 Latest Caselaw 4346 MP

Citation : 2022 Latest Caselaw 4346 MP
Judgement Date : 28 March, 2022

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Jaisingh on 28 March, 2022

Author: Dinesh Kumar Paliwal

                                               1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT JABALPUR
                                       CRA No. 1221 of 2021
                                 (THE STATE OF MADHYA PRADESH Vs JAISINGH)

     Dated : 28-03-2022
                Shri Ramji Patel, learned counsel for the appellant.

                It appears that notice has not been issued to the respondent in compliance

of Court order dated 25.02.2022.

Notice along with a copy of memo of appeal and impugned judgment be issued to the respondent as per order dated 25.02.2022.

List this case after service of notice on respondent.

(DINESH KUMAR PALIWAL) JUDGE

L.R.

Digitally signed by LALIT SINGH RANA Date: 2022.03.28 15:31:38 +05'30'

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