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Smt. Premlata Soni vs Satpal Bashani
2022 Latest Caselaw 3528 MP

Citation : 2022 Latest Caselaw 3528 MP
Judgement Date : 12 March, 2022

Madhya Pradesh High Court
Smt. Premlata Soni vs Satpal Bashani on 12 March, 2022
Author: Sushrut Arvind Dharmadhikari
                                                                        1
                                         IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                              BEFORE LOK ADALAT
                                             HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                                      &
                                                        SHRI AKSHAY PAWAR, ADVOCATE
                                                               ON THE 12th OF MARCH, 2022

                                                           MISC. APPEAL No. 2603 of 2015

                                             Between:-
                                   1.        SMT. PREMLATA SONI W/O LATE GHANSHYAM
                                             SONI , AGED ABOUT 63 YEARS, 201/A AKTA VIHAR
                                             RATAN NAGAR MADAN MAHAL BEHIND GANESH
                                             MANDIR NARSINGH WARD (MADHYA PRADESH)

                                   2.        VIJAY SONI S/O LATE SHRI GHANSHYAM SONI
                                             201/A, AKTA VIHAR RATAN NAGAR MADAN
                                             MAHAL      BEHIND     GANESH     MANDIR
                                             NARSINGHPUR WARD (MADHYA PRADESH)

                                   3.        THROUGH DIRECTOR ASHISH SAHU SHIVSHISH
                                             DEVBUILD  PVT. LTD. 20181 DHANWANTRIA
                                             NAGAR SUBHASH NAGAR GARHA (MADHYA
                                             PRADESH)

                                                                                                      .....PETITIONER
                                             (NONE FOR THE PETITIONER)

                                             AND

                                   1.        SATPAL BASHANI S/O LATE L M BASHANI , AGED
                                             ABOUT 43 YEARS, 197/B A.P.R. COLONY KATANGA
                                             (MADHYA PRADESH)

                                   2.        COLLECTOR THE STATE OF MADHYA PRADESH
                                             DISTT. JABALPUR (MADHYA PRADESH)

                                                                                                   .....RESPONDENTS
                                             (SHRI RITWIK PARASAR, LEARNED COUNSEL FOR THE
                                             RESPONDENT/STATE)

                                           T h is appeal coming on for hearing this day, the court passed the
                                   following:
                                                                         ORDER

Accordingly to the status report dated 14.02.2022, the Civil Suit No. 105- A/2015 has finally been disposed of vide judgment and decree dated 18.04.2016, therefore, this appeal has rendered infructuous.

Accordingly, this appeal is dismissed as having been rendered infructuous.

Signature Not Verified SAN

Digitally signed by ASHISH KUMAR LILHARE (S. A. DHARMADHIKARI) (AKSHAY PAWAR ) Date: 2022.03.15 15:49:15 IST MEMBER MEMBER

ashish

Signature Not Verified SAN

Digitally signed by ASHISH KUMAR LILHARE Date: 2022.03.15 15:49:15 IST

 
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