Citation : 2022 Latest Caselaw 3525 MP
Judgement Date : 12 March, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
&
SHRI AKSHAY PAWAR, ADVOCATE
ON THE 12th OF MARCH, 2022
MISC. APPEAL No. 1486 of 2015
Between:-
SMT SHYAM CHOUDHARI W/O MUNNALAL
CHOUDHARI , AGED ABOUT 52 YEARS, WARD NO
6, BUDHAR TEHSIL SOHAGPUR PS SHAHDOL
(MADHYA PRADESH)
.....PETITIONER
(NONE FOR THE PETITIONER)
AND
1.
DUIJI BAI W/O LATE SUDARSHAN , AGED ABOUT 48 YEARS, OCCUPATION: THROUGH- POWER OF ATTORNEY HOLDERS APPELLANTS NO 1,4,6,7,8,9 KALLU BASOR (APPELANT NO 5) WARD NO 19, BUDHAR ROAD SHAHDOL TEHSIL SOHAGPUR PS SHAHDOL (MADHYA PRADESH)
2. SANJEEV BASOR S/O LATE SUDARSHAN , AGED ABOUT 26 YEARS, WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
3. RAKESH BASOR S/O LATE SUDARSHAN , AGED ABOUT 24 YEARS, WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
4. VIJAY BASOR S/O LATE RAMLAL , AGED ABOUT 55 YEARS, OCCUPATION: THROUGH P.O.A. HOLDERS APPL. KALLU BASOR WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
5. KALLU BASOR S/O LATE RAMLAL , AGED ABOUT 50 YEARS, WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
6. KAILASH BASOR S/O LATE RAMLAL , AGED ABOUT 48 YEARS, OCCUPATION: THROUGH P.O.A. HOLDERS APPL. KALLU BASOR WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
7. RAMSAJEEVAN BASOR S/O LATE RAMLAL , AGED ABOUT 47 YEARS, OCCUPATION: THROUGH P.O.A. Signature Not Verified SAN HOLDERS APPL. KALLU BASOR WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. Digitally signed by ASHISH KUMAR AND DISTT. SHAHDOL (MADHYA PRADESH) LILHARE Date: 2022.03.15 15:49:14 IST
8. VINAY BASOR S/O LATE RAMLAL , AGED ABOUT 46 YEARS, OCCUPATION: THROUGH P.O.A. HOLDERS APPL. KALLU BASOR WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
9. CHHOTELAL BASOR @ VINOD S/O LATE RAMLAL BASOR , AGED ABOUT 40 YEARS, OCCUPATION: THROUGH P.O.A. HOLDERS APPL. KALLU BASOR WARD NO.19 BUDHAR ROAD SHAHDOL TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
10. RAMGARIB @ GARIBA BASOR S/O BATUA BASOR , AGED ABOUT 70 YEARS, WARD NO.2 SOHAGPUR TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
11. GANESH @ GANESHVA BASOR (DEAD) LRS CHAMANIYA BAI W/O GANESHA BASOR WARD NO.7 GHAROULA MOHALLA SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
12. LAXMI D/O GANESHA BASOR WARD NO.7 GHAROULA MOHALLA SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
13. SURAJ S/O GANESHA BASOR WARD NO.7 GHAROULA MOHALLA SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
14. CHANDA D/O GANESHA BASOR WARD NO.7 GHAROULA MOHALLA SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
15. GYANWATI W/O MOHAN BASOR SOHAGPUR SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
16. GEETA W/O RAMESH BASOR BEHIND OLD BUS STAND SHAHDOL P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
17. SEETA W/O GANGA BASOR VILL. KARUA P.S.GOHPARU DISTT. SHAHDOL (MADHYA PRADESH)
18. ACHCHHELAL BASOR S/O CHAMRU BASOR , AGED ABOUT 46 YEARS, BANIYAN TOLA KOTMA P.S. KOTMA DISTT. ANUPPUR (MADHYA PRADESH)
19. SURESHA BASOR S/O CHAMRU BASOR , AGED ABOUT 40 YEARS, WARD NO.2 SOHAGPUR BADHAIYA TOLA TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
20. MUNNALAL CHOUDHARI (DEAD) S/O LATE DULARE CHOUDHARI , AGED ABOUT 53 YEARS, Signature Not Verified WARD NO.6 BUDHAR TEH. SOHAGPUR P.S. AND SAN DIST. SHAHDOL (MADHYA PRADESH) Digitally signed by ASHISH KUMAR LILHARE Date: 2022.03.15 15:49:14 IST 21. DAMODAR SHARMA S/O LOKNATH SHARMA VILL. KATKONA BUDHAR TEH. SOHAGPUR P.S.
AND DISTT. SHAHDOL (MADHYA PRADESH)
22. RAJTILAK GUPTA S/O RAMKOMAL GUPTA WARD NO.10 BUDHAR TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
23. GIRDHARILAL CHOUDHARI S/O LATE DULARE C H O U D H A R I WARD NO.6 BUDHAR TEH. SOHAGPUR P.S. AND DIST. SHAHDOL (MADHYA PRADESH)
24. SUB REGISTRAR SOHAGPUR TEH. SOHAGPUR P.S. AND DISTT. SHAHDOL (MADHYA PRADESH)
25. TEHSILDAR SOHAGPUR TEH. SOHAGPUR DISTT.
SHAHDOL (MADHYA PRADESH)
26. COLLECTOR SHAHDOL THE STATE OF MADHYA PRADESH SHAHDOL DISTT. SHAHDOL (MADHYA PRADESH)
.....RESPONDENTS (BY SHRI RITWIK PARASAR, LEARNED GOVERNMENT ADVOCATE FOR THE RESPONDENTS/STATE)
T h is appeal coming on for hearing this day, the court passed the following:
ORDER Accordingly to the status report dated 20.01.2022, the Civil Suit No. 9- A/2014 has finally been disposed of vide judgment and decree dated 12.03.2021, therefore, this appeal has rendered infructuous.
Accordingly, this appeal is dismissed as having been rendered infructuous.
(S. A. DHARMADHIKARI) (AKSHAY PAWAR )
MEMBER MEMBER
ashish
Signature Not Verified
SAN
Digitally signed by ASHISH KUMAR LILHARE Date: 2022.03.15 15:49:14 IST
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