Abhilasha Shukla vs Neeraj Shukla
2022 Latest Caselaw 3438 MP

Citation : 2022 Latest Caselaw 3438 MP
Judgement Date : 10 March, 2022

Madhya Pradesh High Court

Abhilasha Shukla vs Neeraj Shukla on 10 March, 2022

Author: Sujoy Paul

The High Court Of Madhya Pradesh FA No. 876 of 2019 (ABHILASHA SHUKLA Vs NEERAJ SHUKLA)

Jabalpur, Dated : 10-03-2022 Parties through their counsel.

As jointly agreed, list this matter in the first week of April, 2022. In the meantime, they undertake to examine recent judgment of the Apex Court.


                                        (SUJOY PAUL)                                           (DWARKA DHISH BANSAL)
                                           JUDGE                                                      JUDGE

                                     Pallavi

Signature Not Verified SAN

Digitally signed by KUMARI PALLAVI SINHA Date: 2022.03.10 16:00:26 IST

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