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Smt. Gori Bai vs Smt. Rekha
2022 Latest Caselaw 3199 MP

Citation : 2022 Latest Caselaw 3199 MP
Judgement Date : 7 March, 2022

Madhya Pradesh High Court
Smt. Gori Bai vs Smt. Rekha on 7 March, 2022
Author: Anil Verma

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Misc. Petition No.4630/2021 (Smt. Goribai & Ors. Vs. Smt. Rekha & Ors.)

Indore, dated 07/03/2022

Shri Vishal Patidar, learned counsel for the petitioners.

Learned counsel for the petitioners prays for and is granted time

to file copy of judgment passed in earlier matter.

List the matter after three weeks.

(ANIL VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.03.08 10:08:08 +05'30'

 
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