Ravi vs The State Of Madhya Pradesh
2022 Latest Caselaw 8210 MP

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                                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                                     AT INDORE
                                                                       CRA No. 1419 of 2022
                                                                  (RAVI Vs THE STATE OF MADHYA PRADESH)

                                       Dated : 21-06-2022
                                                 Shri Bablu Patel,learned counsel for the appellant.

                                                 Shri Bhaskar Agrawal, learned Govt. Advocate for the respondent/State.

Judgment and record perused. Appeal is admitted. List for final hearing in due course.

                                              (VIVEK RUSIA)                               (AMAR NATH (KESHARWANI))
                                                  JUDGE                                            JUDGE

                                       ajit

Signature Not Verified SAN

Digitally signed by AJIT KAMALASANAN Date: 2022.06.23 12:31:01 IST