Digambar Jain Khandelwal ... vs The State Of Madhya Pradesh
2022 Latest Caselaw 612 MP

Citation : 2022 Latest Caselaw 612 MP
Judgement Date : 12 January, 2022

Madhya Pradesh High Court

Digambar Jain Khandelwal ... vs The State Of Madhya Pradesh on 12 January, 2022

Author: Gurpal Singh Ahluwalia

                                  1
                 THE HIGH COURT OF MADHYA PRADESH
                          MCRC No.38039/2020
            (DIGAMBAR JAIN KHANDELWAL PANCHAYAT MANDIR
                       VS. STATE OF M.P. & ORS.)

                               Through Video Conferencing

          Gwalior, Dated : 12/01/2022

                  Shri Prashant Sharma, Counsel for the applicant.

                  Shri N.S.Tomar, Counsel for the respondents No.1.

Shri Vijay Kumar Jha, Counsel for the respondent No.2.

Shri Naval Gupta, Senior Advocate with Shri S.D.S.

Bhadoriya, Counsel for respondent No.4.

Heard.

Reserved for judgment.

                                                               (G.S. Ahluwalia)
Pj'S/-                                                               Judge

         Digitally signed by
         PRINCEE BARAIYA
         Date: 2022.01.12
         17:27:42 -08'00'

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