Managing Director vs Gorelal Kushwah
2022 Latest Caselaw 1020 MP

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                                  The High Court Of Madhya Pradesh
                                            SA No. 1609 of 2019
                                       (MANAGING DIRECTOR AND OTHERS Vs GORELAL KUSHWAH AND OTHERS)

   Gwalior, Dated : 20-01-2022
                          Heard through Video Conferencing.

                          Shri Vivek Khedkar, learned counsel for appellants.
                          Shri Rajmani Bansal, learned counsel for respondents No.1 to 4.

Learned counsel for appellants prays for and is granted a week's time to place on record, the judgment dated 17/08/2011 rendered in Civil Suit No.18A/2009 as well as Appellate Court's judgement dated 01/10/2015

rendered in Civil Appeal No.26A/2013.

As prayed for, list the case after a week.

(ROHIT ARYA) JUDGE

(Dubey)

SUNEE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya

L Pradesh, 2.5.4.20=157244b0239a6fd662b29b0 0a11fc66a5e160f585aa7a92425f380d 476b32818, pseudonym=046B231C591E29491F3 6ABD156EBF3A713937186,

DUBEY serialNumber=4009CAE962958E019A DDF04E87EFD5C07FA5D0C38532D5 50F61B55401A275B8C, cn=SUNEEL DUBEY Date: 2022.01.20 19:22:25 -08'00'