R.K.Agrawal vs Madhaya Bharat Gramin Bank ...
2022 Latest Caselaw 1456 MP

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                                               The High Court Of Madhya Pradesh
                                                        WP No. 12895 of 2008
                                            (R.K.AGRAWAL Vs MADHAYA BHARAT GRAMIN BANK PRADHAN KARYA AND OTHERS)

                                   Jabalpur, Dated : 01-02-2022
                                            Heard through Video Conferencing.

                                            Mr. Amit Khatri, learned counsel for the petitioners.
                                            Mr. Ashish Shroti, learned counsel for the respondents.

Learned counsel for the respondents submits that as directed earlier by this Court, he is yet to file his brief synopsis and the judgments that he is relying upon.

Under these circumstances, list this case on 15.02.2022 on the top of the list.

(ATUL SREEDHARAN) JUDGE

Vikram

Signature Not Verified SAN

Digitally signed by VIKRAM SINGH Date: 2022.02.02 10:23:31 IST