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Pooran vs Bhawna
2022 Latest Caselaw 16272 MP

Citation : 2022 Latest Caselaw 16272 MP
Judgement Date : 8 December, 2022

Madhya Pradesh High Court
Pooran vs Bhawna on 8 December, 2022
Author: Atul Sreedharan
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        MCC No. 1017 of 2020
                                                    (POORAN Vs BHAWNA AND OTHERS)

                          Dated : 08-12-2022
                                Shri D.K Dixit - Advocate for petitioner.

                                Shri Manoj Singh - Panel Lawyer for respondent/State.

Shri R.P Khare - Advocate for respondent no.1 and 2.

The petitioner had filed Second Appeal No. 697 of 2015 against the judgment and decree passed by the court of learned 1st Additional District

Judge, Tikamgarh in Civil Appeal No.21-A/2013 in which application for maintaining status quo was allowed by learned Court and this Court on 30.06.2015 was pleased to issue notices to the respondents. The Court also heard on question of interim relief and granted order of maintaining status quo as it exists on 30.06.2015.

This order petitioner says has been violated. Pleadings are complete and respondents has denied any breach on his part on the said order passed by this Court to maintain status quo. Under the circumstances, in order to ascertain factual aspect of the case, the matter is remanded to the Court of learned

District Judge, Tikamgarh who is requested to assign or deal with the same himself and open M.J.C and record evidence of the parties to M.C.C No.1017 of 2020 and thereafter prepare a report with regard to the status on the ground.

Parties shall appear before the learned trial court on 04.01.2023. Let this be done within three months from the date on which certified copy of this order is placed before it.

List this M.C.C along with report for further orders on 09.05.2023.

Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 12/9/2022 10:22:33 AM

(ATUL SREEDHARAN) JUDGE tarun

Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 12/9/2022 10:22:33 AM

 
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