Raghunath vs State Of M.P.
2022 Latest Caselaw 16184 MP

Citation : 2022 Latest Caselaw 16184 MP
Judgement Date : 6 December, 2022

Madhya Pradesh High Court

Raghunath vs State Of M.P. on 6 December, 2022

Author: Rohit Arya

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                       CRA No. 261 of 2001
                                                      (RAGHUNATH Vs STATE OF M.P.)

                          Dated : 06-12-2022
                                  Shri Sushil Goswami, learned counsel for the appellant.

                                  Dr. Anjali Gyanani, learned Public Prosecutor for respondent/State.

Arguments heard. Reserved for judgment.


                               (ROHIT ARYA)                                  (MILIND RAMESH PHADKE)
                                  JUDGE                                               JUDGE

                          pd

Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 12/6/2022 4:35:29 PM

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