Shyam Sudar vs The State Of Madhya Pradesh
2022 Latest Caselaw 6340 MP

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                      CRA No. 2211 of 2011
                                                           (SHYAM SUDAR Vs THE STATE OF MADHYA PRADESH)

                                     Dated : 27-04-2022
                                             Shri Siddiqui, learned counsel for the appellant.

                                             Shri A.S. Baghel, Dy. Govt. Advocate for respondent-State.

Learned counsel for the appellant prays for and is granted time to argue the matter armed with relevant judgments.

List in the next week.

                                        (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                           JUDGE                                                    JUDGE

                                     manju

Signature Not Verified SAN

Digitally signed by MANJU CHOUKSEY Date: 2022.04.28 12:47:50 IST