Rakhi vs Shishir
2022 Latest Caselaw 5833 MP

                                                                                            IN THE HIGH COURT OF MADHYA PRADESH
                                                                                                          AT INDORE
                                                                                                             BEFORE

                                                                                             HON'BLE SHRI JUSTICE VIRENDER SINGH

                                                                                                    ON THE 21st OF APRIL, 2022

                                                                                                  MISC. CIVIL CASE No. 90 of 2022

                                                            Between:-
                                                            RAKHI W/O SHRI SHISHIR, CHOUKSE,
                                                            AGED ABOUT 31 YEARS, OCCUPATION:
                                                            UNEMPLOYED, NEAR BHAIRON BABA
                                                            MANDIR, CHAR SHAHAR KA NAKA,
                                                            HAZEERA, GWALIOR
                                                                                                                                     .....PETITIONER
                                                            (BY SHRI AKASH SHARMA, LEARNED ADVOCATE )

                                                            AND

                                                              SHISHIR S/O SHRI ANAND CHOUKSE,
                                                              AGED ABOUT 33 YEARS, OCCUPATION:
                                                              BUSINESS FLAT NO. 114, PART NO. 1,
                                                              AMAR REGENCY, IN FRONT OF RAJIV
                                                              AWAS,     NIRANJANPUR,     INDORE
                                                              (MADHYA PRADESH)
                                                                                                                                    .....RESPONDENT
                                                            (BY SHRI ASHISH GUPTA, LEARNED ADVOCATE)
                                                                                     This application coming on for admission/orders this day,
                                                       the court passed the following:

                                                                                                            ORDER

In this matter, the judgment has been delivered and the petition has rendered infructuous.

Consequently, the same is dismissed accordingly.

( Virender Singh ) Judge

pn

Digitally signed by PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE,

PREETHA NAIR ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91ea2cacec60259cb241b9ad42416f40 4bb303, pseudonym=BEA9A029360DBE02FDC86E8557A519B70B35E1A7, serialNumber=0EC5BE08895BA17A6074239F753A38DE8188C5E65085178B87 CD8C85BA5B87CC, cn=PREETHA NAIR Date: 2022.04.21 16:25:48 +05'30'