Pappu @ Arvind Singh vs State Of M.P.
2022 Latest Caselaw 4920 MP

Citation : 2022 Latest Caselaw 4920 MP
Judgement Date : 5 April, 2022

Madhya Pradesh High Court

Pappu @ Arvind Singh vs State Of M.P. on 5 April, 2022

Author: Gurpal Singh Ahluwalia

                                                1
                         THE HIGH COURT OF MADHYA PRADESH
                                     CRA-259-2011
                        (PAPPU @ ARVIND SINGH VS. STATE OF M.P.)

         Gwalior, Dated: 05.04.2022

                Shri D.P.Singh, learned counsel for the appellant.

                Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                              (Rajeev Kumar Shrivastava)
             Judge                                               Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.04.05 16:40:02 -07'00'

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