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Kerala Water Authority vs D.Manoharan
2024 Latest Caselaw 26454 Ker

Citation : 2024 Latest Caselaw 26454 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Kerala Water Authority vs D.Manoharan on 3 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1140/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
            Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                                WA NO. 1140 OF 2024
        AGAINST JUDGMENT DATED 30.01.2024 IN WP(C) 2182/2024 OF THIS COURT
   APPELLANT(S)/RESPONDENTS NO.1 TO 4:

      1. KERALA WATER AUTHORITY, REPRESENTED BY ITS MANAGING DIRECTOR, JALA
         BHAVAN, OBSERVATORY HILLS, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN -
         695033

    AND 3 OTHERS.

    BY ADV.GEORGIE JOHNY

   RESPONDENT(S)/WRIT PETITIONER:

      1. D.MANOHARAN, AGED 62 YEARS, S/O LATE DAMODARAN, RESIDING AT ATTUKAL
         BHAVAN, TC NO.20/1735-1, KARAMANA PO, THIRUVANANTHAPURAM., PIN -
         695002

    AND ANOTHER.

    BY GOVERNMENT PLEADER FOR R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay operation of the Judgment dated 30.01.2024 of the Ld. Single
   Judgein W.P.(C) No. 2182 of 2024 to the extent that Writ Petition was
   allowed and direction was issued to the Appellants/Respondents to honour
   the petitioner's claim either in terms of seniority list or otherwise not
   later than 4 months from the date of receipt of copy of the judgment
   pending disposal of this Appeal in the interests of justice and equity.
        This Writ Appeal again coming on for orders on 03/09/2024 upon
   perusing the appeal memorandum, and this Court's Order dated 21/08/2024,
   the court on the same day passed the following:
                                      ORDER

Post on 11/09/2024. Interim order to continue till then.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

03-09-2024 /True Copy/ Assistant Registrar

 
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