Manaf K P vs District Police Chief
2024 Latest Caselaw 32744 Ker

Kerala High Court

Manaf K P vs District Police Chief on 12 November, 2024

                                                        2024:KER:84554


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE P.M.MANOJ

   TUESDAY, THE 12TH DAY OF NOVEMBER 2024/21ST KARTHIKA, 1946

                       WP(C) NO. 16443 OF 2020

PETITIONER:

          MANAF K P.,
          AGED 51 YEARS
          S/O. KUTTOOSANTE PURAKKAL NABEESA,
          KUTTOOSANTE PURAKKAL HOUSE,
          EDAKKADAPPURAM, TANUR P.O. MALAPPURAM DISTRICT,
          PIN - 676 302.

          BY ADVS.
          P.VENUGOPAL (1086/92)
          SMT.T.J.MARIA GORETTI
          SMT.FERHA AZEEZ



RESPONDENTS:

    1     DISTRICT POLICE CHIEF,
          MALAPPURAM, OFFICE OF THE DISTRICT POLICE CHIEF,
          UP HILL, P.O. MALAPPURAM DISTRICT - 676 505.

    2     SUB INSPECTOR OF POLICE,
          TANUR , TANUR POLICE STATION,
          TANUR P.O. MALAPPURAM DISTRICT - 676 302.

          SRI.RAJEEV GEORGE,GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
12.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.16443 of 2020

                                                               2024:KER:84554
                                       -2-

                               JUDGMENT

(Dated this the 12th day of November, 2024)

The writ petition is preferred alleging police

harassment. When the matter considered on 13.08.2020, this

Court passed an interim direction to the 2 nd respondent that

he shall comply with the prescription under Section 63 of the

Police Act, 2011 along with the provisions of Section 41 A

notice under Cr.P.C.

In the light of such submission, no further direction is

required in the writ petition. Accordingly, the order dated

13.08.2020 is made absolute and the writ petition is closed.

Sd/-

P.M.MANOJ JUDGE

ADS

2024:KER:84554

APPENDIX OF WP(C) 16443/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PETITION DATED 16.07.2020 SUBMITTED BY THE PETITIONER TO THE DISTRICT POLICE CHIEF MALAPPURAM TOGETHER WITH THE POSTAL ACKNOWLEDGMENT.