I.K.Govindan vs The State Co-Operative Election ...
2024 Latest Caselaw 32684 Ker

Kerala High Court

I.K.Govindan vs The State Co-Operative Election ... on 12 November, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                                2024:KER:84394


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

  TUESDAY, THE 12TH DAY OF NOVEMBER 2024/21ST KARTHIKA, 1946

                  WP(C) NO. 35943 OF 2024

PETITIONERS:

    1    I.K.GOVINDAN
         AGED 79 YEARS, PRESIDENT, LOKAMALESWARAM
         SERVICE CO-OPERATIVE BANK LTD.249,
         RESIDING AT ITTITHARA HOUSE, LOKAMALESWARAM,
         KODUNGALLUR, THRISSUR., PIN - 683 110.

    2    MOHIYADHEEN P.M
         AGED 57 YEARS, S/O MUHAMMED, VALIYARA,
         KODUNGALLUR, THRISSUR, PIN - 680 664.

         BY ADVS.
         P.N.MOHANAN
         C.P.SABARI
         AMRUTHA SURESH
         GILROY ROZARIO



RESPONDENTS:

    1    THE STATE CO-OPERATIVE ELECTION COMMISSION,
         REPRESENTED BY SECRETARY TO ELECTION
         COMMISSION, 3RD FLOOR, CO-BANK TOWERS,
         PALAYAM, VIKAS BHAVAN P.O.,
         THIRUVANANTHAPURAM., PIN - 695 033.

    2    ELECTORAL OFFICER TO LOKAMALESWARAM SERVICE
         CO-OPERATIVE BANK, LTD.NO. 249,
         ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (G), KODUNGALLUR, THRISSUR.,
         PIN - 680 664.
                                               2024:KER:84394

W.P.(C) No.35943 of 2024
                              :2:

     3      RETURNING OFFICER TO LOKAMALESWARAM SERVICE
            CO-OPERATIVE BANK, LTD.NO. 249,
            UNIT INSPECTOR, OFFICE OF THE ASSISTANT
            REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
            MATHILAKAM, THRISSUR, PIN - 680 685.

     4      THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), OFFICE OF THE JOINT REGISTRAR OF
            CO-OPERATIVE SOCIETIES, CIVIL STATION,
            IST FLOOR, AYYANTHOL, TRISSURE, PIN - 680 003.

     5      LOKAMALESWARAM SERVICE CO-OPERATIVE BANK,
            LTD.NO. 249, REPRESENTED BY ITS SECRETARY,
            LOKAMALESWARAM, THRISSUR., PIN - 680 664.

            BY ADVS
            C.M.NAZAR
            MABLE C KURIAN, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 12.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                  2024:KER:84394

W.P.(C) No.35943 of 2024
                                :3:



                           JUDGMENT

Dated this the 12th day of November, 2024

Counsel appearing for the petitioners seeks

leave to withdraw the writ petition.

The writ petition is therefore dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE AMR