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Rinsy Roy vs Pallippuram Grama Panchayat
2024 Latest Caselaw 16495 Ker

Citation : 2024 Latest Caselaw 16495 Ker
Judgement Date : 11 June, 2024

Kerala High Court

Rinsy Roy vs Pallippuram Grama Panchayat on 11 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
                  WP(C) NO. 23511 OF 2017
PETITIONER:

         RINSY ROY,
         W/O. ROY, AGED 43 YEARS,
         RESIDING AT PIYOLI HOUSE, RAKTHESWARI BEACH,
         CHERAI P.O.,PIN - 683 514.

         BY ADV
         SRI.DENIZEN KOMATH


RESPONDENTS:

    1    PALLIPPURAM GRAMA PANCHAYAT,
         CHERAI P.O., PIN - 683 514,
         REPRESENTED BY ITS SECRETARY.
    2    SECRETARY,
         PALLIPPURAM GRAMA PANCHAYAT,
         CHERAI P.O., PIN - 683 514.
    3    STATE OF KERALA
         REPRESENTED BY ITS SECRETARY,
         MINISTTY OF LOCAL SELF GOVERNMENT DEPARTMENT,
         SECRETARIAT, THIRUVANANTHAPURAM.

         BY ADVS.
         SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER
         SRI.ATHUL SHAJI
         KUM.NAIR ANUJA GOPALAN
         SRI.T.A.SHAJI SR.


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.23511 OF 2017

                                       2



                 M.A. ABDUL HAKHIM, J.
               --------------------------------
               W.P.(C) No. 23511 of 2017
               --------------------------------
            Dated this the 11th day of June, 2024

                               JUDGMENT

The learned Counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) NO.23511 OF 2017

APPENDIX OF WP(C) 23511/2017

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE DOCUMENT BEARING NO.

878/16 OF S.R.O KUZHUPILLY.

EXHIBIT P2 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT.

EXHIBIT P3 TRUE PHOTOCOPY OF THE BUILDING TAX RECEIPT.

EXHIBIT P4 TRUE PHOTOCOPY OF THE ELECTRICITY BILL FOR THE CONNECTION DRAWN TO THE BUILDING.

EXHIBIT P5 TRUE PHOTOCOPY OF THE DRINKING WATER BILL FOR THE CONNECTION DRAWN TO THE SAID BUILDING.

EXHIBIT P6 TRUE PHOTOCOPY OF THE REQUEST PREFERRED BY THE PETITIONER BEFORE HE RESPONDENTS.

EXHIBIT P7 TRUE PHOTOCOPY OF THE INTIMATION RECEIVED BY THE PETITIONER FROM THE RESPONDENT DATED 15.4.2017.

 
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